Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(9)(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (b)Rental of meters, plant, equipment and other apparatus hired to the consumers;