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[Cites 0, Cited by 0] [Section 202(10)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(10)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)the acting rank of Lieutenant-Commander shall be held by officers at all times, whether on duty or on leave/furlough, and