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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)The Bangalore Metro Rail Corporation, shall submit the application at least fifteen days before energization of high tension lines to the Electrical Inspector of the Government for the following purpose, namely:-
(a)formal approval to the design and layout of all high voltage equipment including sub-stations, transmission line, power distribution system, DC feeders and third rail equipment;
(b)approval for energization of high tension installations mentioned above including third rail equipment for DC traction;