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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(a) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(a)formal approval to the design and layout of all high voltage equipment including sub-stations, transmission line, power distribution system, DC feeders and third rail equipment;