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State of Tamilnadu - Section

Section 131 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

131.

No grants are given -
(a)to any school which is not recognized under the Code;
(b)on account of instruction in religious subjects;
(c)to any school with an average daily attendance of less than 25 European and Anglo-Indian pupils, except in places where there is only a small Anglo-Indian population or where, in the opinion of the Department, such a school is necessary;
(d)to any school or section of a school which the Department declares to be unnecessary or unsuited to the requirements of the locality.
(e)to any school in which the members of the teaching staff have exceeded the age limits prescribed under Article 28-A.
Teaching Grant