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State of Rajasthan - Section

Section 357 in Rajasthan Panchayati Raj Rules, 1996

357. Service Association detained.

(1)Service association is a union of certain cadres of Rajasthan Panchayat Samiti and Zila Parishad Service employees which has been constituted for promoting the common service interests of its members.
(2)Such associations may be formed by Class IV servants or employees included in Sub-Section (92) of Section 89 of the Act.