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[Cites 0, Cited by 0] [Section 357] [Entire Act]

State of Rajasthan - Subsection

Section 357(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Service association is a union of certain cadres of Rajasthan Panchayat Samiti and Zila Parishad Service employees which has been constituted for promoting the common service interests of its members.