Himachal Pradesh High Court
State Of Himachal Pradesh & Others vs Dr. B.R. Chauhan on 13 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
State of Himachal Pradesh & others versus Dr. B.R. Chauhan a/w connected matters LPA No. 695 of 2011 a/w LPA No. 723 of 2011 .
LPA No. 695 of 2011 13.05.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants.
Mr. Jagdish Thakur, Advocate, for the respondents.
LPA No. 723 of 2011 Mr. Bodh Raj Thakur, Advocate, vice Mr. G.R. Palsra, Advocate, for the appellant.
r to Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
The learned Senior Additional Advocate General prays for and is granted three weeks' further time to file amended memo of parties.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 13, 2022 ( rajni ) ::: Downloaded on - 13/05/2022 20:07:58 :::CIS