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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The Court Fees (Uttar Pradesh Amendment) Act, 1989

(3)It shall come into force on such [date] [Date of enforcement is 1.5.1989, vide Notification No. S.R. 1492/X-525 (1)-88, dated 29.4.1989.] as the State Government may, by notification, appoint in this behalf.