Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The Court Fees (Uttar Pradesh Amendment) Act, 1989

1. Short title, extent and commencement.

(1)This Act may be called the Court Fees (Uttar Pradesh Amendment) Act, 1989.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such [date] [Date of enforcement is 1.5.1989, vide Notification No. S.R. 1492/X-525 (1)-88, dated 29.4.1989.] as the State Government may, by notification, appoint in this behalf.