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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(b) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(b)an officer or employee, belonging to a higher grade in the cadre while holding such post, to look after the responsibilities relating to a post in the immediately lower grade without any pecuniary or other loss.