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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(a) in The Thoothukudi City Municipal Corporation Act, 2008

(a)the previous operation of the District Municipalities Act in respect of the local area comprised within the city of Thoothukudi;