Section 4(2)(i) in The Prevention Of Cruelty To Animals (Establishment And Regulation Of Societies For Prevention Of Cruelty To Animals) Rules, 2001

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(i)a full time veterinary doctor and other staff for the effective running and maintenance of such infirmary or animal shelter; and

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