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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Prevention Of Cruelty To Animals (Establishment And Regulation Of Societies For Prevention Of Cruelty To Animals) Rules, 2001

(2)Every infirmary and animal shelter shall have,-
(i)a full time veterinary doctor and other staff for the effective running and maintenance of such infirmary or animal shelter; and
(ii)an administrator who shall be appointed by the Society.