Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(c) in The West Bengal Police Act, 1952 (c)“general-police-district” means a general police-district as defined in section 1 of the Police Act, 1861 (V of 1861), read with section 2 of the Bengal Police Act, 1869 (Ben. Act VII of 1869), whenever necessary;
