In this Act ,—(a)“area” means Calcutta, the suburbs of Calcutta or a general police-district, as the context implies;(b)“Calcutta” means the town of Calcutta as defined in the Calcutta Police Act, 1866 (Ben. Act IV of 1866);(c)“general-police-district” means a general police-district as defined in section 1 of the Police Act, 1861 (V of 1861), read with section 2 of the Bengal Police Act, 1869 (Ben. Act VII of 1869), whenever necessary;(d)“suburbs of Calcutta” means Calcutta as defined by notification under of the Calcutta Suburban Police Act, 1866.
