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State of Assam - Section

Section 4 in Assam Adoption of Standard Weights Act, 1955

4. Primary Standards of Weights.

(1)The authenticated set of weights supplied by the Central Government under sub-section (2) of section 4, of the Standards of Weight Act, 1939(Act 9 of 1939), shall be the Primary Standards and shall be used for the purpose of verifying the secondary standards.
(2)The Primary Standards shall be kept in such custody as the State Government may direct.