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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1) in Assam Adoption of Standard Weights Act, 1955

(1)The authenticated set of weights supplied by the Central Government under sub-section (2) of section 4, of the Standards of Weight Act, 1939(Act 9 of 1939), shall be the Primary Standards and shall be used for the purpose of verifying the secondary standards.