Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995 (1)The procedure prescribed in rule 3 shall apply in relation to a renewal of licence as they apply in relation to the grant of a licence.
