Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act] State of Rajasthan - Subsection Section 48(1)(b) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (b)providing for all matters which by this Act and the Statutes or Ordinances are to be provided for by that authority by the Regulations; and