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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(3)(iii) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(iii)to give its views and to make recommendations to the General Council on any financial question affecting the Sansthan either on its own initiative or on reference from the General Council or the Director General.