Madhya Pradesh High Court
Indu Prakash Mishra vs Central Bureau Of Investigation on 3 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2328-2018 (INDU PRAKASH MISHRA Vs CENTRAL BUREAU OF INVESTIGATION) 4 Jabalpur, Dated : 03-04-2018 Parties through their counsel. As prayed by learned counsel for the appellant list in the next week.
sh (RAJEEV KUMAR DUBEY) e JUDGE ad Digitally signed by ANURAG SONI Date: 2018.04.03 16:48:26 +05'30' Pr a hy as ad M of rt ou C h ig H