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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(xviii) in Manipur International University Act, 2018

(xviii)to appoint visiting professors, Emeritus professors, Research ProfeSsors, consultants, advisers, coordinators, counselors, scholars and such other persons who may contribute to the advancement of the objects of the University;