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[Cites 0, Cited by 0] [Section 10k(3)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(3)(ii) in The Standards of Weights and Measures (General) Rules, 1987

(ii)On multiple range instruments, if the verification scale intervals are el, e2.......er with e,< e2 < .....<er, Min, n and Max shall be indexed accordingly.