Delhi High Court - Orders
Dal Chand Saini & Anr vs Union Of India & Anr on 9 September, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 231/2022
DAL CHAND SAINI & ANR. ..... Appellants
Through: Mr. Bhagwat Prasad Gupta, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Yeeshu Jain, SC for UOI/R-1
with Ms. Jyoti Tyagi, Adv.
Ms. Mrinalini Sen, SC for DDA/R-2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.09.2022
1. Issue notice.
2. Notice is accepted, on behalf of Respondent 1, by Mr. Yeeshu Jain, learned Standing Counsel and, on behalf of Respondent 2/DDA, by Ms. Mrinalini Sen, learned Standing Counsel.
3. List along with LA. APP. 59/2007 (Bed Ram v. UOI & ORs) on 1st December 2022.
C. HARI SHANKAR, J.
SEPTEMBER 9, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.09.2022 10:49:11