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Delhi High Court - Orders

Dal Chand Saini & Anr vs Union Of India & Anr on 9 September, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~69
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      LA.APP. 231/2022
                                 DAL CHAND SAINI & ANR.                ..... Appellants
                                              Through: Mr. Bhagwat Prasad Gupta, Adv.

                                                    versus

                                 UNION OF INDIA & ANR.                     ..... Respondents
                                               Through: Mr. Yeeshu Jain, SC for UOI/R-1
                                               with Ms. Jyoti Tyagi, Adv.
                                               Ms. Mrinalini Sen, SC for DDA/R-2

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                              ORDER

% 09.09.2022

1. Issue notice.

2. Notice is accepted, on behalf of Respondent 1, by Mr. Yeeshu Jain, learned Standing Counsel and, on behalf of Respondent 2/DDA, by Ms. Mrinalini Sen, learned Standing Counsel.

3. List along with LA. APP. 59/2007 (Bed Ram v. UOI & ORs) on 1st December 2022.

C. HARI SHANKAR, J.

SEPTEMBER 9, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.09.2022 10:49:11