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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973

(1)Every retailer shall display prominently in the business premises, shops or show rooms, the stock position of each essential commodity in his possession by writing on a board the words "available" or "not available", as the case may be, against each such commodity and retail selling prices thereof each day and indicate on each unit of item of the said commodities, where possible the sale price by having the sale price either printed on the commodities or on the container or packet thereof or by means of rubber stamp or by sticking a label on such commodities.