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State of Odisha - Section

Section 3 in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973

3. [ Display of list. [Substituted vide Orissa Gazette Extraordinary No. 377/24.3.1982-S.R.O. No. 109/82/9.2.1982.]

(1)Every retailer shall display prominently in the business premises, shops or show rooms, the stock position of each essential commodity in his possession by writing on a board the words "available" or "not available", as the case may be, against each such commodity and retail selling prices thereof each day and indicate on each unit of item of the said commodities, where possible the sale price by having the sale price either printed on the commodities or on the container or packet thereof or by means of rubber stamp or by sticking a label on such commodities.
(2)Every dealer except a retailer shall display prominently in the business premises, shops or show rooms a list indicating the opening stock of such commodities in his possession and wholesale prices thereof each day and indicate on each unit of item of the said commodities where possible the sale price by having the sale price either printed on the commodities or on the container or packet thereof by means of rubber stamp or by sticking a label on such commodity.]