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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(2) in The Paradip Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2011
| (i) Joint Secretary (Ports) of the Ministry of Ship ping | Chairman |
| (ii) Chairman of the Port | Member |
| (iii) Any other Port Chairman or an Officer having wideexperience in the field to be nominated by the Ministry ofShipping | Member |
| (iv) Representative of SC/ST and OBCs nominated by theMinistry of Shipping. | Member |
| (i) Chairman | Chairman |
| (ii) Deputy Chairman | Member |
| (iii) HOD in charge of the Department in which the vacancyoccurs | Member |
| (iv) HOD in charge of the Personnel | Member |
| (v) Representative of SC/ST and OBCs nominated by theChairman | Member |
| (i) Deputy Chairman | Chairman |
| (ii) Head of the Department in which the vacancy arises | Member |
| (iii) Head of Department in charge of Personnel | Member |
| (iv) Representative of SC/ST and OBCs nominated by theChairman | Member |
| (i) Deputy Chairman or in his absence, HOD nominated by theChairman of the Board | Chairmen |
| (ii) HOD in charge of Personnel | Member |
| (iii) A Senior officer in the grade not below Rs32900-58000/- to be nominated by the Chairman. | Member |
| (iv) Representative of SC/ST and OBCs nominated by theChairman | Member |
| (i) HOD, where the vacancy arises | Chairman |
| (ii) HOD in charge of Personnel | Member |
| (iii) A senior officer of the concerned Division in the gradenot below Rs. 32900-58000/- to be nominated by the Chairman. | Member |
| (iV) Representative of SC/ST and OBCs nominated by theChairman | Member |