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Union of India - Section

Section 12 in The Paradip Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2011

12. Services Selection Committee.

(1)There shall be a Services Selection Committee for each grade or post, as mentioned in sub regulation (2) to conduct interviews of eligible candidates for making selection of candidates for appointment to different posts by direct recruitment.
(2)The category of posts and the composition of the Services Selection Committees referred to in sub regulation (1) shall be the following, namely:
(a)For HODs
(i) Joint Secretary (Ports) of the Ministry of Ship ping Chairman
(ii) Chairman of the Port Member
(iii) Any other Port Chairman or an Officer having wideexperience in the field to be nominated by the Ministry ofShipping Member
(iv) Representative of SC/ST and OBCs nominated by theMinistry of Shipping. Member
(b)For Class-I posts
(i) Chairman Chairman
(ii) Deputy Chairman Member
(iii) HOD in charge of the Department in which the vacancyoccurs Member
(iv) HOD in charge of the Personnel Member
(v) Representative of SC/ST and OBCs nominated by theChairman Member
(c)For Class-II posts
(i) Deputy Chairman Chairman
(ii) Head of the Department in which the vacancy arises Member
(iii) Head of Department in charge of Personnel Member
(iv) Representative of SC/ST and OBCs nominated by theChairman Member
(d)For Class-III and IV posts (Common categories)
(i) Deputy Chairman or in his absence, HOD nominated by theChairman of the Board Chairmen
(ii) HOD in charge of Personnel Member
(iii) A Senior officer in the grade not below Rs32900-58000/- to be nominated by the Chairman. Member
(iv) Representative of SC/ST and OBCs nominated by theChairman Member
(e)For Class-III and IV posts (Uncommon categories)
(i) HOD, where the vacancy arises Chairman
(ii) HOD in charge of Personnel Member
(iii) A senior officer of the concerned Division in the gradenot below Rs. 32900-58000/- to be nominated by the Chairman. Member
(iV) Representative of SC/ST and OBCs nominated by theChairman Member
The Appointing Authority may also nominate any person not in the service of the Board to be a member of a Services Selection Committee if such a person is specialized in the relevant field. Where any member of a Services Selection Committee is not available, the Appointing Authority may nominate another officer of appropriate level in his place to attend the meeting.
(3)Where recruitment to vacancies in grades common to more than one department is made in a common selection, the composition of the committee shall be decided by the Chairman in each case.