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State of West Bengal - Section

Section 49 in The West Bengal Primary Education Act, 1973

49. Meetings of the Primary School Council.

(1)Every Primary School Council shall meet at least three times a year.
(2)Every meeting of the Primary School Council shall be convened by the Secretary to the Primary School Council under instructions of the Chairman:Provided that the Chairman shall, when required in writing by one-third of the members of the Primary School Council to convene a meeting, direct the Secretary to do so within seven days from the receipt of the requisition and if no meeting is convened within the said period the members aforesaid may convene a meeting after giving seven clear days' notice to the Chairman and other members of the Primary School Council.