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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Tamilnadu - Subsection

Section 27A(1)(a) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(a)A Chairman, who shall be Additional Collector (Development) or where there is no Additional Collector, the District Revenue Officer of the district;