Section 1(3) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000
(3)It shall [come into force on such date] [Came into force on 12-01-2001, vide Notification No. F-2-68-98-LV-ME-I, dated 18-7-2001.] as the State Government may, by notification, appoint.
