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State of Madhya Pradesh - Section

Section 1 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall [come into force on such date] [Came into force on 12-01-2001, vide Notification No. F-2-68-98-LV-ME-I, dated 18-7-2001.] as the State Government may, by notification, appoint.