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State of Tamilnadu - Section

Section 7 in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

7. Frequency of submission of statistics, returns or information.

- The frequency of submission i.e. daily, weekly, monthly, quarterly or annually shall be as specified by the Authority in its prescribed formats. A consolidated list of frequency of submission format-wise is given in Annexure-I titled "List of formats, frequency (ies) and target date(s)".