Section 12 in The Standards of Weights and Measures (General) Rules, 1987
12. Measures (other than measuring instruments)
.-(1)Every measures used or intended to be sued for-(a)any transaction, or(b)industrial production, or(c)protection,shall conform, as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details to the corresponding specifications laid down for such measure in the Sixth Schedule.(2)The maximum permissible error in such measure shall be such as is specified in the corresponding specifications laid down for such measure in the Sixth Schedule.
