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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Standards of Weights and Measures (General) Rules, 1987

(1)Every measures used or intended to be sued for-
(a)any transaction, or
(b)industrial production, or
(c)protection,
shall conform, as regards physical characteristics, configuration, constructional details, materials, performance, tolerances and such other details to the corresponding specifications laid down for such measure in the Sixth Schedule.