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Himachal Pradesh High Court

The State Of Hp And Anr. vs . Nirmala Devi A/W on 1 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

The State of HP and Anr. vs. Nirmala Devi a/w connected matter .

CMP(M) No.359 of 2023 a/w CMP(M) No.362 of 2023 01.06.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patial, Additional Advocate Generals, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the applicants-appellants/State.

on 22.6.2023.

As prayed for by learned Deputy Advocate General, list ( Tarlok Singh Chauhan ) Judge ( Virender Singh ) June 01, 2023 (KS) Judge ::: Downloaded on - 01/06/2023 20:35:39 :::CIS