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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Himachal Pradesh - Subsection

Section 94(ii) in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

(ii)The Collector will similarly send copies of all his judgments on appeal to the original Courts for information and return direct to the Record-Keeper, to whom the original records will be sent at once.