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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)Seniority and merit in the cases of Driver, [Junior] [Substituted 'General' by Notification No. PFRDA/12/RGL/139/11, dated 31.10.2018 (w.e.f. 14.5.2015).] Assistant.