Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(iv) in M.P. Farmers' Organisation Rules, 1999 (iv)Each of the Farmers' Organisation, shall draw up an operational plan, which shall specify the quantity of water to be drawn on a fortnightly basis.
