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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(1)(b) in The Manipur Highways Act, 1979

(b)if such a person or his agent is not found, then by leaving it at his usual or last known place of abode or by delivering or tendering it to some adult male member of his family or by causing it to be fixed on some conspicuous part of the building or land, if any, to which it relates.