Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(1) in The Najafgarh Marketing Committee Bye-Laws, 2004

(1)These Bye-laws may be called the Najafgarh Marketing Committee Bye-laws, 2004.