Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab Wild Life Preservation Act, 1959

5. Person in possession of wild bird or wild animal to produce licence when required.

- Any person in possession of any wild bird or wild animal specified in Schedule II, III or IV, if required to keep a licence shall, if required so to do by a person authorized in this behalf under the rules made under this Act, produce his licence forthwith on such requisition.