Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(11)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(11)(d) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(d)Orientation of Child Rights and the responsibility of the child to ensure the rights within the frame of institution.