Himachal Pradesh High Court
Dav College Management Trust vs . Suram Chand Deceased Through on 8 July, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
DAV College Management Trust Vs. Suram Chand deceased through LRs RSA No. 470 of 2018 .
8.7.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr.Het Ram Thakur, Advocate, for the appellants.
Mr. B.L. Soni, Advocate, for the respondents.
CMP No.6191 of 2022 Infructuous.
CMP(M) No. 882 of 2022 Notice be issued to proposed legal representatives of deceased respondent No. 3, as per details given in para3 of the application, returnable for 12.8.2022.
(Tarlok Singh Chauhan) Judge July 8, 2022 (Kalpana) ::: Downloaded on - 11/07/2022 20:02:54 :::CIS