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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(9) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(9)The owner shall ensure that the carcass of the elephant is completely burnt before leaving the cremation site.Appendix IHealth Certificate[See Rule 4 (17)]Certified That I have this day the (In Words) ...........................examined at the request of ........................... the owner/custodian/representative/ Contractor/festival Authority/ .....................................(Designation Of The Government Official *) The Elephant With The Description Given Hereunder.(*competent Forest/Police/Revenue Official)
Name of Elephant :
Ownership certificate number/Microchipcertificate number :
Registration data book number :
Sex :
Age :
Tusks (Measurement) :
Name of Owner/Custodian :
Observations/remarks, if any :
Health Parameters :
Trunk Tusks Oral Cavity Eyes Temporal Glands
Limbs Nails Feet/Pad Wounds/Chain Dung/Urine Wound
AbnormalitiesTemperament of Animal
Docile, Controllable, Aggressive :
Other relevant observations :
Directions to Mahouts/Users :
Remarks :
The above described elephant by name .................................. is found to be apparently healthy, docile and manageable by mahouts,, free from visible symptoms of musth and does not appear to be suffering from any injuries or diseases. The elephant mentioned above may be permitted to participate in timber hauling/social/cultural/ceremonial functions (strike out whichever is not applicable) with full complements of restrainments, control and management under competent mahouts and observing the provisions of laws in force.Signature of examining VeterinarianPlace:Date:Address :Registration No.:Appendix IICertificate of Fitness for Transport of Captive Elephants[See Rule 4 (18) and Rule 9 (4)](This certificate should be completed and signed by a Veterinary Doctor)Date and Time of Examination.................................Number of Elephants........................................wName of Elephants........................................Age/Sex................................................................Number of Cages....................................................I hereby certify that I have read Rule 9 (4) of the Kerala Captive Elephants (Management and Maintenance) Rules, 2012.