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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(b)to take all reasonable measures in his power to prevent such contravention, which he may know or have reason to believe that it is about or likely to be committed. [See Section 16 of U.P. Protection of Trees Act, 1976]: