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State of Uttar Pradesh - Section

Section 94 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

94. Report to be given for contravention of the provisions of the Acts.

- It shall be the duty of every Forest Officer, Lekhpal, Panchayat Secretary, Police Constable, Assistant Horticulture Inspector or Assistant Soil Conservation Inspector or every Officer superior to them-
(a)to give immediate information coming to his knowledge of any contravention of para 90 ana of preparation to commit such contravention to the competent authority, and
(b)to take all reasonable measures in his power to prevent such contravention, which he may know or have reason to believe that it is about or likely to be committed. [See Section 16 of U.P. Protection of Trees Act, 1976]:
Duty of Bhumi Prabandhak Samiti with Regard to Land Records