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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under rule 43 and shall not thereafter admit any voter into the polling station :Provided that, all voters present inside the polling station before it is closed shall be allowed to caste their votes.