Section 67 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
67. Closing of Poll.
(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under rule 43 and shall not thereafter admit any voter into the polling station :Provided that, all voters present inside the polling station before it is closed shall be allowed to caste their votes.(2)If any question arises whether a voter was present at the polling station before it was closed, it shall be decided by the Presiding Officer and his decision shall be final.
